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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(1) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(1)The employer shall ensure at the building or other construction work, that overhead protection is erected along the periphery of every building under construction which shall be of fifteen metres or more in height when completed.