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[Cites 0, Cited by 0] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(5) in State Bank of India General Regulations, 1955

(5)Name and address of guardian of minor.Form 'B'{See sub-regulation (6) of regulation 16A}Form for variation or cancellation of nominationI/We.................................................................................................(1) and ...............................................(1) and ..........................................(1) the holders of shares under Folio number ...........................(2) of State Bank of India wish to cancel the nomination and do hereby cancel the nomination made by me/us in favour of ----------------------------------(3) and nominate the following person in whom all rights of transfer and / or amount payable in respect of shares held under the aforesaid Folio No. shall vest in the event of my death / death of all joint holders.Name and address of nomineeName (4) : ..........................................................................................................................................................Address (5): .................................................................................................................................................................................................................................................................. ............................................................................................................................................................................... .......................................................................Date of birth* : ....................................................[*To be furnished in case the nominee is a minor]** The Nominee is a minor whose guardian is :Name(6)............................................................................... .......................................................................And Address ....................................................................... .................................................................................................................................................................. .................................................................................................................................................................... .................................................................................................................................................................... .................................................................................................................................................................... ......................................................................(** To be deleted if not applicable)Signature of shareholder .............................................................(First/sole holder)Name............................................................................................... .....................................................................Address .......................................................................................... ............................................................................................................................................................................. ............................................................................................................................................................................. ............................................................................................................................................................................. ............................................................................................................................................................................. .....................................................................Date............................................Signature of shareholder (second holder) .....................................Name............................................................................................ ......................................................................Address.......................................................................................... ............................................................................................................................................................................ ............................................................................................................................................................................ ............................................................................................................................................................................ ............................................................................................................................................................................ ......................................................................Date................................................Signature of shareholder (third holder) .......................................Name........................................................................................... ......................................................................Address........................................................................................ ........................................................................................................................................................................... ........................................................................................................................................................................... ........................................................................................................................................................................... ........................................................................................................................................................................... ......................................................................Date.......................................................Name, signature and address of two witnessesSignature of first witness .........................................................Name.......................................................................................... .....................................................................Address....................................................................................... ........................................................................................................................................................................ ......................................................................................................................................................................... .......................................................................................................................................................................... ......................................................................................................................................................................... .....................................................................Date................................................................Signature of second witness .....................................................Name......................................................................................... ......................................................................Address....................................................................................... .......................................................................................................................................................................... ......................................................................................................................................................................... ........................................................................................................................................................................... .......................................................................................................................................................................... .....................................................................Date...........................................................