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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(ix) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(ix)ensure, before giving a signal to the driver to start the vehicle, that the alighting persons have got down and the intending passengers have entered and so far stood in the vehicle;