Section 2 in The National Capital Region Planning Board Rules, 1985
2. Definitions.
- In these rules, unless the context otherwise requires :-(1)"Act" means the National Capital Region Planning Board Act, 1985;(2)"Form" means a form set forth in these rules;(3)"Fund" means the National Capital Region Planning Board Fund constituted under section 22 of the Act;(4)"Government" means the Central Government;(5)"Schedule" means a schedule appended to these rules;(6)Words and expressions used in the rules and not defined but defined in the Act shall have the meanings respectively assigned to them in the Act.
