Supreme Court - Daily Orders
The Income Tax Officer Ward 1 (2) Thane vs Mohanlal Charmpalal Jain on 4 September, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.36 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21397/2019
(Arising out of impugned final judgment and order dated 31-01-2019
in WP No. 3629/2018 passed by the High Court Of Judicature At
Bombay)
THE INCOME TAX OFFICER WARD 1 (2) THANE & ORS. Petitioner(s)
VERSUS
MOHANLAL CHARMPALAL JAIN Respondent(s)
(FOR ADMISSION and I.R. and IA No.131286/2019-CONDONATION OF DELAY
IN FILING and IA No.131287/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 04-09-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Ms. Pinky Anand, ASG
Ms. Niranjana Singh, Adv.
Mr. Saurabh Mishra, Adv.
Mr. Amit Kumar, Adv.
Ms. Tanisha S., Adv.Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Heard Ms. Pinky Anand, learned Additional Solicitor General of India.
The special leave petition is dismissed. Pending applications, if any, stand disposed of accordingly.
Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2019.09.06 16:13:45 IST Reason: (GULSHAN KUMAR ARORA) (SUMAN JAIN) COURT MASTER COURT MASTER