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Supreme Court - Daily Orders

The Income Tax Officer Ward 1 (2) Thane vs Mohanlal Charmpalal Jain on 4 September, 2019

Bench: Uday Umesh Lalit, Vineet Saran

      ITEM NO.36                              COURT NO.7               SECTION IX

                                 S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS

               Petition(s) for Special Leave to Appeal (C)          No(s).   21397/2019

      (Arising out of impugned final judgment and order dated 31-01-2019
      in WP No. 3629/2018 passed by the High Court Of Judicature At
      Bombay)

      THE INCOME TAX OFFICER WARD 1 (2) THANE & ORS.                    Petitioner(s)

                                                    VERSUS

      MOHANLAL CHARMPALAL JAIN                                          Respondent(s)

      (FOR ADMISSION and I.R. and IA No.131286/2019-CONDONATION OF DELAY
      IN FILING and IA No.131287/2019-EXEMPTION FROM FILING C/C OF THE
      IMPUGNED JUDGMENT )

      Date : 04-09-2019 This petition was called on for hearing today.

      CORAM :                HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE VINEET SARAN

      For Petitioner(s)                Ms.   Pinky Anand, ASG
                                       Ms.   Niranjana Singh, Adv.
                                       Mr.   Saurabh Mishra, Adv.
                                       Mr.   Amit Kumar, Adv.
                                       Ms.   Tanisha S., Adv.Mrs. Anil Katiyar, AOR

      For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Heard Ms. Pinky Anand, learned Additional Solicitor General of India.

The special leave petition is dismissed. Pending applications, if any, stand disposed of accordingly.

Signature Not Verified

Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2019.09.06
16:13:45 IST
Reason:


      (GULSHAN KUMAR ARORA)                                          (SUMAN JAIN)
           COURT MASTER                                              COURT MASTER