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[Cites 0, Cited by 0] [Section 57A(3)] [Section 57A] [Entire Act]

State of Rajasthan - Subsection

Section 57A(3)(v) in Rajasthan Factories Rules, 1951

(v)date and number of the certificates relating to any test or examination made under sub-rules (1) and (7) together with the name and address of the person who issued the certificates,