Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A] [Entire Act] State of Bihar - Subsection Section 3A(3) in The Bihar Land Reforms Act, 1950 (3)The notification referred to in sub-section (1) or sub-section (2) shall be published in the Official Gazette]
