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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(4) in Gujarat Panchayats Laws (Amendment) Act, 1963

(4)after sub-section (4) the following Explanation shall be inserted, namely:-"Explanation.-In this section the word "member" includes a Sarpanch, Upa-Sarpanch, Chairman, Vice-Chairman, President and Vice-President of a panchayat.".