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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(i) in Election Symbols (Reservation and Allotment) Order, 1968

(i)[ "State" includes the National Capital Territory of Delhi and the Union Territory of Pondicherry;] [Substituted by Notification No. O.N.56/99/Judl.III, dated 08.06.1999.]