Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

NCT Delhi - Subsection

Section 21(3) in The Government Of National Capital Territory Of Delhi Act, 1991

(3)The expression "Government" referred to in any law to be made by the Legislative Assembly shall mean the Lieutenant Governor.