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Principal Commissioner Of Income Tax 01 vs Actis Global Service Pvt. Ltd on 13 April, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.15                                COURT NO.8                   SECTION XIV

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 2641/2018

     (Arising out of impugned final judgment and order dated 15-05-2017
     in ITA No. 94/2017 passed by the High Court of Delhi at New Delhi)

     PRINCIPAL COMMISSIONER OF INCOME TAX-01                                 Petitioner(s)

                                                       VERSUS

     ACTIS GLOBAL SERVICE PVT. LTD                                           Respondent(s)

     (FOR ADMISSION & I.R.)


     Date : 13-04-2018 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)                  Mr.   Vikramjit Banerjee,ASG
                                        Mr.   Mohan Prasad Gupta,Adv.
                                        Mr.   T.M.Singh,Adv.
                                        Mr.   Anshul Gupta,Adv.
                                        For   Mrs. Anil Katiyar, AOR

     For Respondent(s)                  Mr.   Himanshu Sinha,Adv.
                                        Mr.   Syed Jafar Alam, AOR
                                        Ms.   Vrinda Tulsian,Adv.
                                        Mr.   Bhuwan Dhoopar,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

Mr. Syed Jafar Alam, learned counsel, who is on caveat, accepts notice on behalf of the respondent.

As prayed, four weeks' time is granted to file counter affidavit.

Tag with SLP(Civil)No.11117 of 2016.

Digitally signed by
ASHA SUNDRIYAL
Date: 2018.04.13
17:13:41 IST
Reason:



                         (ANITA MALHOTRA)                                 (CHANDER BALA)
                           COURT MASTER                                    COURT MASTER