State Consumer Disputes Redressal Commission
Nanjaraj Chandappa vs M/S Bitxoxo Bitcoins Online Pvt. Ltd. on 15 July, 2023
Cause Title/Judgement-Entry KARNATAKA STATE CONSUMER DISPUTES REDRESSAL COMMISSION BASAVA BHAVAN, BANGALORE. Complaint Case No. CC/104/2019 ( Date of Filing : 19 Feb 2019 ) 1. Nanjaraj Chandappa Aged about 54 years, S/o Late N.Chandappa, R/a No.6/9, Primrose road, Gurappa Avenue, Bangalore-560025 ...........Complainant(s) Versus 1. M/s Bitxoxo Bitcoins Online Pvt. Ltd. Regd. office at:
No.5-9-479 and 2-9-4800, city Plaza, Sri Nagar colony, NGO' Colony road, Hanamkonda, Warangal, Hyderabad, Telangana. PIN-506001 Rep. by its Chief Executive Officer, Mr.Hesham Rehman ............Opp.Party(s) BEFORE: HON'BLE MR. Ravishankar PRESIDING MEMBER HON'BLE MRS. Smt.Sunita Channabasappa Bagewadi MEMBER PRESENT: Dated : 15 Jul 2023 Final Order / Judgement CC. No.104/2019 15.07.2023 ORDER BY SRI. RAVISHANKAR, JUDICIAL MEMBER.
Case called twice - complainant is not present - So far steps not taken against the Opposite Party/s to bring them before this Commission. Sufficient opportunities are provided in spite of that he continuously absent, we consider that the complainant is not interested in continuing his case. Hence, we do not find any reasons to adjourn the matter. As such the complaint is dismissed.
Member Judicial Member Jrk/- [HON'BLE MR. Ravishankar] PRESIDING MEMBER [HON'BLE MRS. Smt.Sunita Channabasappa Bagewadi] MEMBER