Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(vii) in Haryana Special Economic Zone Rules, 2007 (vii)details of area where unauthorised colonies have been carved out in violation of the Haryana Development and Regulation of Urban Areas Act, 1975 (8 of 1975) or any other Act;
