Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 147(2)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(2)(b) in The Air Force Rules, 1969

(b)he shall be confined in a separate cell and kept apart from all other persons under sentence of death, imprisonment or detention or in custody;