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[Cites 0, Cited by 0] [Section 291] [Entire Act]

State of Chattisgarh - Subsection

Section 291(7) in The Chhattisgarh Municipal Corporation Act, 1956

(7)Notwithstanding anything contained in the foregoing sub-sections if the Corporation in case of scheme initiated by it, decides to drop the scheme it shall intimate the Government accordingly.