Allahabad High Court
Head Constable 792190356 Vidyakant ... vs State Of U.P. And 3 Others on 12 December, 2014
Author: Manoj Kumar Gupta
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 12 Case :- WRIT - A No. - 42762 of 2014 Petitioner :- Head Constable 792190356 Vidyakant Tiwari And 8 Others Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Amrit Raj Chaurasiya Counsel for Respondent :- C.S.C. Hon'ble Manoj Kumar Gupta,J.
Dismissed.
For detailed orders, see order of date passed on Writ - A No. 34228 of 2014 - Manish Kumar Dixit and others Versus State of U.P. and others.
A certified copy of the order dated 12th December 2014 passed in leading Writ Petition No. 34228 of 2014 shall accompany the certified copy of this order.
(Manoj Kumar Gupta, J.) Order Date :- 12.12.2014 AM/-