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State of Odisha - Section

Section 650 in The Orissa Municipal Corporation Act, 2003

650. Penalty for encroachment on streets.

- No person shall cause any encroachment or obstruction on any Corporation property such as a street or footpath or park without specific permission of an officer of the Corporation duly authorized to grant such permission and if any person causes such encroachment or obstruction on any Corporation property as aforesaid he shall, on conviction, be punishable with fine which may extend to one thousand rupees.