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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Odisha - Subsection

Section 117(1)(xxi) in Orissa Municipal Act, 1950

(xxi)the payment of the expenses of indigent inhabitants of the Municipality for journeys to and from any hospital, established in any part of India, for the treatment of special diseases, and of their subsistence and proper clothing there at according to such scale as may be fixed by the municipality;