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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(1) in The U.P. Educational (General Education Cadre) Service Rules, 1992

(1)Recruitment by promotion to the post of Director of Education (Secondary), Director of Education (Basic), Director, State Council for Educational Research and Training, Director, Adult Education and Director, Urdu and Oriental languages shall be made on the basis of merit through a Selection Committee comprising :
(a) Chief Secretary .. Chairman.
(b) Principal Secretary or Secretary or both as the case may be,to the Government in Education Department. .. Member.
(c) Secretary to the Government in the Personnel Department. .. Member.