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State of Chattisgarh - Section

Section 34 in Chhattisgarh District Mineral Foundation Trust Rules, 2015

34. The Seal of the Trust.

- The Trustees, in a meeting of the Governing Council may decide to provide a Seal for the purpose of the Trust and shall have power from time to time to destroy the same and substitute a new seal in lieu thereof. The Seal of the Trust shall remain in the custody of the Chairperson of the Managing Committee and the Chairperson shall have the authority to use the same for and on behalf of the Trust.