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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(8) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(8)The procedure for closure of colleges, or recognized institutions, referred to in sub-section (1) to (7) shall mutatis-mutandis apply for closure of faculties or subjects.Chapter - IX Organization Of Undergraduate, Post-Graduate Teaching And Extension Education