Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(2)(c) in Delhi Sales Tax Act, 1975

(c)in the case of deletion of any goods or class of goods, from the date of order of deletion: