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Union of India - Section

Section 13 in The Limited Liability Partnership Rules, 2009

13.

The statement to be filed along with the incorporation document under clause (c) of sub-section (1) of section 11 shall be in the format provided in Part B of [Form FiLLiP] [Substituted 'Form 2' by Notification No. S.O. 896 (E), dated 18.9.2018 (w.e.f. 1.4.2009).].