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State of Uttar Pradesh - Section

Section 61 in Uttar Pradesh Rural Housing Board Act, 1983

61. Applicability of certain provision of Uttar Pradesh Act 1 of 1966.

- The provisions of sections 83 to 93 of the Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 shall mutatis mutandis apply to the Board constituted under this Act and to its members, officers and servants as they apply to the Avas Evam Vikas Parishad constituted under the first mentioned acts and to its members, officers and servants.