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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(8)(iii) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(iii)in relation to a specific endowment attached to a charitable or religious institution, the Court which would have jurisdiction as aforesaid in relation to such charitable or religious institution;