Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(1) in Orissa Universities Act, 1989 (1)The Registrar shall be appointed by the Chancellor. He shall be a whole-time officer of the concerned University and shall act as Secretary to the Senate, the Syndicate and the Academic Council of such University.
