Section 6(1)(a) in Tamil Nadu Village Panchayats (Receipts and Expenditure and Maintenance of the Accounts of Village Panchayats) Rules, 2000

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(a)the authority under which the management of the endowment or trust was vested in the village panchayat;

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