Punjab-Haryana High Court
Satish Kumar And Others vs Jasvir Singh And Others on 9 December, 2014
Bench: Surya Kant, Raj Mohan Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.4009 of 2013
Date of Decision:09.12.2014
Satish Kumar & others ......Petitioners
Versus
Jasvir Singh & others .....Respondents
CORAM: HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE RAJ MOHAN SINGH
Present: Mr. R.K. Malik, Senior Advocate with
Mr. Tejpal Dhull, Advocate
for the petitioners.
Mr. Sanjeev Sharma, Advocate &
Mr. Aman Sharma, Advocate
for UT Administration.
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1. Whether Reporters of local papers may be allowed to see the
judgment ?
2. To be referred to the Reporters or not ?
3. Whether the judgment should be reported in the Digest?
SURYA KANT, J. (ORAL)
For detailed order, see order of even date passed in CWP No.3682 of 2013 titled as Ram Mehar & others Versus Devender Singh & others.
(SURYA KANT)
JUDGE
09.12.2014 (RAJ MOHAN SINGH)
Atik JUDGE
MOHMED ATIK
2014.12.12 11:53
I attest to the accuracy and
authenticity of this document