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Punjab-Haryana High Court

Satish Kumar And Others vs Jasvir Singh And Others on 9 December, 2014

Bench: Surya Kant, Raj Mohan Singh

                                IN THE HIGH COURT OF PUNJAB AND HARYANA
                                             AT CHANDIGARH


                                                             CWP No.4009 of 2013
                                                             Date of Decision:09.12.2014


                    Satish Kumar & others                              ......Petitioners

                                                    Versus

                    Jasvir Singh & others                              .....Respondents

                    CORAM: HON'BLE MR. JUSTICE SURYA KANT
                           HON'BLE MR. JUSTICE RAJ MOHAN SINGH

                    Present: Mr. R.K. Malik, Senior Advocate with
                             Mr. Tejpal Dhull, Advocate
                             for the petitioners.

                                 Mr. Sanjeev Sharma, Advocate &
                                 Mr. Aman Sharma, Advocate
                                 for UT Administration.

                                   ****
                    1.           Whether Reporters of local papers may be allowed to see the
                                 judgment ?
                    2.           To be referred to the Reporters or not ?
                    3.           Whether the judgment should be reported in the Digest?

                    SURYA KANT, J. (ORAL)

For detailed order, see order of even date passed in CWP No.3682 of 2013 titled as Ram Mehar & others Versus Devender Singh & others.



                                                                   (SURYA KANT)
                                                                      JUDGE



                    09.12.2014                                  (RAJ MOHAN SINGH)
                    Atik                                              JUDGE




MOHMED ATIK
2014.12.12 11:53
I attest to the accuracy and
authenticity of this document