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State of Jharkhand - Section

Section 200A in Bihar Education Code, 1961

200A.

The number of rooms and dimensions necessary for High School must have for administrative and other purposes (1) a room for Head master (2) a room for office (3) a library (4) a Teachers' Common room (5) a students Common room and (6) a miscellaneous or store room beside water sheds for classes, they should have also four class rooms and one for additional subject. This should be regarded as minimum for 4 class schools.(Letter no. 5600-5 dated 30.10.1947 from Secretary Secondary Board)