Section 22(2) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970
(2)The following shall form part, or be paid into, the Board Fund-(a)any contribution or grant by Central or State Government;(b)income of the Board from all sources including income from fees and fines;(c)trusts, bequests, donations, endowments and other grants, if any;(d)all other sums received by the Board.
