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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2)(c) in The Andhra Pradesh Prevention Of Dangerous Activities Of Communal Offenders Act, 1984

(c)Notwithstanding any thing contained in the said Code, every offence under clause (b) shall be cognizable.