Section 1(ix) in Rules for Grant of Financial Aid to Probationers
(ix)[ "Gainful Employment" mentioned hereinafter shall mean any employment the total remuneration for which exceeds Rs. 200/- p.m.] [Notification N. GSR 52/F. 8(1) 38/67/SW/70/60341-427, dated 16-10-1970; Published in Rajasthan Gazette Part 4-C(I), rd., dated 8-5-1975]
