Section 2(16)(A) in The Maharashtra Municipal Corporations Act, 1949

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State of Maharashtra - Subsection

Section 2(16)(A) in The Maharashtra Municipal Corporations Act, 1949

(A)a manager or agent of a non-resident dealer residing in the City who imports, buys, sells, supplies or distributes goods in the City or acts on behalf of such dealer as -

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State of Maharashtra - Subsection

Section 2(16)(A) in The Maharashtra Municipal Corporations Act, 1949