Calcutta High Court (Appellete Side)
Svs Marwari Hospital & Anr vs The State Of West Bengal & Ors on 14 December, 2016
Author: Subrata Talukdar
Bench: Subrata Talukdar
1
73.
14.12.2016.
Ct. No. 29.
F.B.
W.P. 20263 (W) of 2016
SVS Marwari Hospital & Anr.
-Vs.-
The State of West Bengal & Ors.
Mr. Tapas Kumar Adhikari
..... For the State.
_________
None appears for the petitioners when the matter is called.
No accommodation is prayed for.
Sri Tapas Kumar Adhikari, Learned Counsel appears for the
State-respondents.
Let the matter next appear under the same heading "Motions (Group-III)" in the Combined Monthly List of February, 2017.
(Subrata Talukdar, J.)