Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 170(3)] [Article 170] [Constitution] Constitution Subarticle Article 170(3)(i) in Constitution of India (i)the total number of seats in the Legislative Assembly of each State as readjusted on the basis of the 1971 census; and