Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(x) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(x)Study leave shall count as sendee for increment and for the benefit of the provident fund and gratuity but not for earning any other kind of leave. The benefit of increment(s) falling during the period of study leave shall be operative only after the person has resumed his duty.