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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(5) in The Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Rules, 1976

(5)The roster will be maintained in the form of running account year by year.Explanation. - If recruitment in a year stops at point 9 of a cycle, recruitment in the following, year will begin at point 10 and so on.