Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 12 in Chhattisgarh Municipalities (Procedure for Conduct of Business) Rules, 2016 12. Time of Meeting. - Every meeting will ordinarily be held during office hours and in any circumstances no meeting shall be organized before 10 A.M. and after 6 P.M.
