Delhi High Court - Orders
Prayag Polytech Pvt. Ltd & Anr vs Raj Kumar Tulsian on 13 September, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 182/2023
PRAYAG POLYTECH PVT. LTD & ANR. ..... Appellants
Through: Mr. Abhimanyu Garg and Mrs.
Preety Makkar, Advs.
versus
RAJ KUMAR TULSIAN ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 13.09.2023 CM APPL. 47295/2023 (Ex.) Allowed, subject to all just exceptions. The application shall stand disposed of. FAO (COMM) 182/2023 and CM APPL. 47294/2023 (Interim Stay) and CM APPL. 47296/2023 (Condonation of Exceeding Page Synopsis & List of Dates) Learned counsel for the appellants is accorded liberty to place for the consideration of the Court copies of the judgements which are noticed in the impugned order, especially in the matter of Rupin Associates vs. Axis Bank Ltd. And others [SCC Online Del 743] and which is noticed in para 22 of the impugned order.
List again on 19.09.2023.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
SEPTEMBER 13, 2023/sp This is a digitally signed order.
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