Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 45 in Himachal Pradesh Private Forests Act, 1954 45. Rights of rightholders to be exercised in accordance with rules. - The rights of right-holders in a Controlled Forest shall be exercised in accordance with the rules.
