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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jharkhand - Subsection

Section 17(xi) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xi)Role and responsibilities of Secretary of Committee - The District Child Protection Unit shall appoint a person as a secretary of the Committee. The secretary of the Committee shall assist and support the Committee for discharging their functions effectively.