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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 38(2)(a) in The Jammu and Kashmir Energy Conversation Act, 2011

(a)the time and place of the meetings of the Governing Council and the procedure to be followed at such meetings under sub-section (1) of section 5 ;