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Supreme Court - Daily Orders

Punjab State Tubewell Corp.Tr.M.D. vs Harjinder Singh Sr.Canal Patwari on 26 March, 2014

²

ITEM NO.19                  REGISTRAR COURT.2              SECTION IVB


             S U P R E M E     C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

                      BEFORE THE REGISTRAR M.K. HANJURA

Petition(s) for Special Leave to Appeal (Civil) No(s).9134/2011


PUNJAB STATE TUBEWELL CORP.TR.M.D.                   Petitioner(s)

                   VERSUS

HARJINDER SINGH SR.CANAL PATWARI & ANR               Respondent(s)

(With office report )

Date: 26/03/2014    This Petition was called on for hearing today.


For Petitioner(s)
                       Mr. S.K. Sabharwal,Adv.


For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

None appears.


|Ld.counsel for the petitioner has not filed the affidavit in        |
|proof of dasti service of notice already issued to the              |
|respondent No.2. He shall be directed to do the needful within      |
|a week, failing which appropriate orders shall follow on the        |
|next date.                                                          |

|List again on 18.07.2014. | | | |(M.K.HANJURA) | | | |Registrar | SB ² ITEM NO.19 REGISTRAR COURT.2 SECTION IVB S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS BEFORE THE REGISTRAR M.K. HANJURA Petition(s) for Special Leave to Appeal (Civil) No(s).9134/2011 PUNJAB STATE TUBEWELL CORP.TR.M.D. Petitioner(s) VERSUS HARJINDER SINGH SR.CANAL PATWARI & ANR Respondent(s) (With office report ) Date: 26/03/2014 This Petition was called on for hearing today. For Petitioner(s) Mr. S.K. Sabharwal,Adv. For Respondent(s) UPON hearing counsel the Court made the following O R D E R None appears.

|Ld.counsel for the petitioner has not filed the affidavit in | |proof of dasti service of notice already issued to the | |respondent No.2. He shall be directed to do the needful within | |a week, failing which appropriate orders shall follow on the | |next date. | |List again on 18.07.2014. | | | |(M.K.HANJURA) | | | |Registrar | SB