Supreme Court - Daily Orders
Punjab State Tubewell Corp.Tr.M.D. vs Harjinder Singh Sr.Canal Patwari on 26 March, 2014
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ITEM NO.19 REGISTRAR COURT.2 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.K. HANJURA
Petition(s) for Special Leave to Appeal (Civil) No(s).9134/2011
PUNJAB STATE TUBEWELL CORP.TR.M.D. Petitioner(s)
VERSUS
HARJINDER SINGH SR.CANAL PATWARI & ANR Respondent(s)
(With office report )
Date: 26/03/2014 This Petition was called on for hearing today.
For Petitioner(s)
Mr. S.K. Sabharwal,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
None appears.
|Ld.counsel for the petitioner has not filed the affidavit in | |proof of dasti service of notice already issued to the | |respondent No.2. He shall be directed to do the needful within | |a week, failing which appropriate orders shall follow on the | |next date. |
|List again on 18.07.2014. | | | |(M.K.HANJURA) | | | |Registrar | SB ² ITEM NO.19 REGISTRAR COURT.2 SECTION IVB S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS BEFORE THE REGISTRAR M.K. HANJURA Petition(s) for Special Leave to Appeal (Civil) No(s).9134/2011 PUNJAB STATE TUBEWELL CORP.TR.M.D. Petitioner(s) VERSUS HARJINDER SINGH SR.CANAL PATWARI & ANR Respondent(s) (With office report ) Date: 26/03/2014 This Petition was called on for hearing today. For Petitioner(s) Mr. S.K. Sabharwal,Adv. For Respondent(s) UPON hearing counsel the Court made the following O R D E R None appears.
|Ld.counsel for the petitioner has not filed the affidavit in | |proof of dasti service of notice already issued to the | |respondent No.2. He shall be directed to do the needful within | |a week, failing which appropriate orders shall follow on the | |next date. | |List again on 18.07.2014. | | | |(M.K.HANJURA) | | | |Registrar | SB