Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(3) in THE NATIONAL COMMISSION FOR HOMOEOPATHY ACT, 2020

(3)Where the Commission refuses to grant recognition to a medical qualification under sub-section (2) ,the authorityconcernedmay prefer an appealto the Central Government for grant of recognition.