Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Uttarakhand - Subsection

Section 43(d) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(d)every person who is any other manner acquires on or after the said date the rights of such a bhumidhar under or in accordance with the provisions of this Act.]