Allahabad High Court
Kulwant Singh vs Daljeet Singh on 22 January, 2010
Chief Justice's Court Case :- ARBITRATION APPLICATION No. - 11 of 2010 Petitioner :- Kulwant Singh Respondent :- Daljeet Singh Petitioner Counsel :- Pritish Kumar Hon'ble Chandramauli Kumar Prasad Chief Justice Issue notice to the opposite parties for which requisites under registered cover be filed by 29.01.2010. List it after service of notice on the opposite parties. (C.K. Prasad, C.J.) Order Date :- 22.1.2010 AHA