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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in The Orissa Fisheries Ministerial Service Rules, 1976

(1)The seniority of Lower Division Clerks inter se shall be determined in accordance with the position secured by them in the competitive examination of a particular year. But where a candidate of a particular year could not be appointed in that year and is selected under the. proviso to Sub-clause (iii) of Clause (a) of Sub-rule (1) of Rule 4 for appointment in the subsequent year he shaH under the circumstances, take rank just below the successful candidate of the year in which he is appointed.