Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Karnataka - Subsection

Section 29(3) in University of Horticultural Sciences Act, 2009

(3)The Vice-Chancellor shall convene meetings of the Board, Academic Council, Research Council and Extension Education Council.