Section 14D(3)(vi) in Andhra Pradesh General Sales Tax Act, 1957

[Cites 0, Cited by 0] [Section 14D(3)] [Section 14D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14D(3)(vi) in Andhra Pradesh General Sales Tax Act, 1957

(vi)where in any one of the preceding two years, any proceedings are pending or action was taken under Section 14 (4) or Section 14 (8) of the Act; or

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State of Andhra Pradesh - Subsection

Section 14D(3)(vi) in Andhra Pradesh General Sales Tax Act, 1957