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State of Tamilnadu - Section

Section 3 in Tamil Nadu State Council for Higher Education Act, 1992

3. Establishment of Council for Higher Education.

(1)There shall be established a Council by the name "the Tamil Nadu State Council for Higher Education".
(2)The Council shall be a body corporate having perpetual succession and a common seal and shall sue and be sued by the said name.
(3)The headquarters of the Council shall be located at Chennai.